Rajbir And Ors vs State Of Haryana And Ors
2024 Latest Caselaw 8614 P&H

Punjab-Haryana High Court

Rajbir And Ors vs State Of Haryana And Ors on 23 April, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                    Neutral Citation No:=2024:PHHC:056836




                                Neutral Citation No. 2024:PHHC:056836

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

124-2                                           CWP-7625-2024 (O&M)
                                              Date of Decision: 23.04.2024

RAJBIR AND OTHERS
                                                                    .... Petitioners


                                            V/S


STATE OF HARYANA AND OTHERS

                                                              .... Respondents


CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present:      Mr. Pardeep Solath, Advocate for the petitioners.

              Mr. Aman Bahri, Addl. A.G., Haryana.

                           ***

SUVIR SEHGAL, J. (ORAL)

For order, see detailed judgment of even date passed in CWP No.

5916 of 2024, Rajbir and others Versus State of Haryana and others.

23.04.2024                                        (SUVIR SEHGAL)
pooja saini                                           JUDGE


           Whether Speaking/Reasoned                Yes/No
           Whether Reportable                       Yes/No




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