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Paramjit Kaur vs Jasvir Singh And Others
2024 Latest Caselaw 8613 P&H

Citation : 2024 Latest Caselaw 8613 P&H
Judgement Date : 23 April, 2024

Punjab-Haryana High Court

Paramjit Kaur vs Jasvir Singh And Others on 23 April, 2024

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                        Neutral Citation No:=2024:PHHC:054865



            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
136                                                           2024:PHHC:054865

                                                   CR-3536-2023 (O&M)
                                                   Date of decision: 23.04.2024

PARAMJIT KAUR                                                 ..Petitioner

                                      Versus

JASVIR SINGH AND OTHERS                                       ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:       Mr. Sahil Matharoo, Advocate and
               Mr. Saurav Bhatia, Advocate for the petitioner.

               Mr. Sarju Puri, Advocate for respondent No.2 and 4.

ANIL KSHETARPAL, J(Oral)

1. The learned counsel representing the petitioner fairly submits

that the revision petition is practically rendered infructuous because the

respondents have already completed their construction. He submits that the

revision petition survives only qua the challenge to the order passed by the

trial Court.

2. He admits that as per two different Division Bench judgment

passed in Harvinder Kaur and another Vs. Godha Ram and another, 1979

AIR (P&H) 76 & Pritam Singh and another Vs. Sunder Lal and others,

1990 (2) PLR 191, such order is not amenable to interference in revision

petition.

3. Disposed of accordingly.

4. All the pending miscellaneous applications, if any, are also

disposed of.

April 23rd, 2024                                       (ANIL KSHETARPAL)
Ay                                                          JUDGE

Whether speaking/reasoned         :       Yes/No
Whether reportable                :       Yes/No


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