Amandeep Singh And Ors vs State Of Punjab And Ors
2024 Latest Caselaw 8612 P&H

Punjab-Haryana High Court

Amandeep Singh And Ors vs State Of Punjab And Ors on 23 April, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                 Neutral Citation No:=2024:PHHC:054613-DB




                              2024:PHHC:054613-DB

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

                                               CWP-7632-2024
                                               Date of decision:- 23.04.2024

Amandeep Singh & ors.                                          ....Petitioners
                                  vs.
State of Punjab and ors.                                       ...Respondents

CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:    Mr. Nikhil Anand, Advocate
            for the petitioners.

        Ms. Shazia K. Singh, Advocate
        for respondent Nos. 2 to 4-department.
        ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. Petitioners have preferred this writ petition relying upon judgment passed by this Court whereby the provisions laid down by the State Government for granting fixed emoluments during probation period have been quashed. The said judgments passed by this Court in various writ petitions have been challenged by State of Punjab and Hon'ble the Supreme Court has stayed the operation of the judgments.

2. Keeping in view that the judgments passed by this Court have already been stayed by Hon'ble the Supreme Court, no fresh writ petition could have been filed relying upon judgments of this Court.

3. Accordingly, the petition is dismissed being wholly misconceived.

                                        (SANJEEV PRAKASH SHARMA)
                                                 JUDGE


April 23, 2024                               (SUDEEPTI SHARMA)
G Arora                                           JUDGE

                   Whether speaking/reasoned          : Yes/No
                   Whether reportable                : Yes/No



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