Ashok Kumar vs Director State Transport Punjab & Ors
2024 Latest Caselaw 8610 P&H

Punjab-Haryana High Court

Ashok Kumar vs Director State Transport Punjab & Ors on 23 April, 2024

                                                                        2024:PHHC:054897
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
               231
                                                                     CWP-1974-2017
                                                                     Date of decision: 23.04.2024

               Ashok Kumar
                                                                               ...Petitioner
                                                     Versus

               Director State Transport Punjab and others                      ...Respondents

               CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                 *****

Present : Mr. Vishal Aggarwal, Advocate for the petitioner.

Mr. Swapan Shorey, DAG, Punjab.

***** AMAN CHAUDHARY. J (Oral)

1. The prayer made in the present petition is for directing the

respondents to promote the petitioner as Inspector from the same date as his

juniors were promoted.

2. Learned counsel for the petitioner prays for withdrawal of the

present petition with liberty to avail of alternate remedy in accordance with

law.

3. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 23.04.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment