State Of Haryana And Others vs Anil Kumar And Others
2024 Latest Caselaw 8601 P&H

Punjab-Haryana High Court

State Of Haryana And Others vs Anil Kumar And Others on 23 April, 2024

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                              Neutral Citation No:=2024:PHHC:054453-DB



      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                           Neutral Citation No. 2024:PHHC:054453 -DB
                                             LPA-593-2024
                                             Decided on : 23.04.2024

State of Haryana and others

                                                                ......Appellant(s)
                                          Versus

Anil Kumar and others

                                                             ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA,
        ACTING CHIEF JUSTICE
        HON'BLE MS.JUSTICE LAPITA BANERJI

Present:     Mr. Deepak Balyan, Addl. AG, Haryana.

                 *****

G.S. Sandhawalia, Acting Chief Justice (Oral)

The present appeal stands dismissed. For reasons, see detailed

judgment of even date passed in LPA-1582-2023 'State of Haryana and

others Vs. Sanjeev Kumar and others'.

(G.S. SANDHAWALIA) ACTING CHIEF JUSTICE

(LAPITA BANERJI) 23.04.2024 JUDGE Naveen

Whether speaking/reasoned : Yes Whether Reportable : No

1 of 1