Sharanjit Kaur And Others vs Union Of India And Others
2024 Latest Caselaw 8598 P&H

Punjab-Haryana High Court

Sharanjit Kaur And Others vs Union Of India And Others on 23 April, 2024

                                                                                           2024:PHHC:054886
              110
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                   CM-6317-CWP-2024 in/and
                                                                   CWP-18023-2018
                                                                   Date of Decision: 23.04.2024

              SHARANJIT KAUR AND OTHERS                                                ...Petitioners
                                      Versus
              UNION OF INDIA AND OTHERS                                                ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Ajit Singh Sodhi, Advocate
                                       For the petitioners.

                                               *****

              JAGMOHAN BANSAL, J. (Oral)

CM-6317-CWP-2024 The petitioner through instant application under Section 151 of CPC for preponing the hearing of main case from 16.10.2024 to some early date.

For the reasons set out in application and arguments advanced by learned counsel for the petitioner, the hearing of the main case i.e CWP- 18023-2018 is preponed. The application is allowed and the main case is ordered to be taken on the Board today itself.

CWP-18023-2018

Learned counsel for the petitioner seeks permission to withdraw the present petition.

Dismissed as withdrawn.

                                                                        (JAGMOHAN BANSAL)
              23.04.2024                                                     JUDGE
              himanshu

                                       Whether speaking/reasoned              Yes/No
                                       Whether reportable                     Yes/No

authenticity of this order/judgment.