M/S Durga Traders And Others vs State Of Punjab And Others
2024 Latest Caselaw 8597 P&H

Punjab-Haryana High Court

M/S Durga Traders And Others vs State Of Punjab And Others on 23 April, 2024

                                                                                            2024:PHHC:054348
              104
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                   CWP-8982-2024
                                                                   Date of Decision: 23.04.2024



              M/S DURGA TRADERS AND ORS                                                ...Petitioners
                                      Versus
              STATE OF PUNJAB AND OTHERS                                               ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Daman Dhir, Advocate
                                       for the petitioners.

                                       Mr. Aman Dhir, DAG, Punjab.

                                               *****

              JAGMOHAN BANSAL, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to avail remedies as permissible by law.

2. Dismissed as withdrawn with aforesaid liberty.

                                                                        (JAGMOHAN BANSAL)
              23.04.2024                                                     JUDGE
              himanshu

                                       Whether speaking/reasoned              Yes/No
                                       Whether reportable                     Yes/No

authenticity of this order/judgment.