Citation : 2024 Latest Caselaw 8483 P&H
Judgement Date : 22 April, 2024
Neutral Citation No:=2024:PHHC:057619-DB
{2024:PHHC:057619-DB}
106-3
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA-824-2021 (O&M)
in CWP-459-2021
Date of Decision:22.04.2024
INDERJEET KAUR ...... Appellant(s)
V/S
STATE OF HARYANA AND OTHERS ......Respondents
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: Mr.Suresh Kumar Kaushik, Advocate
for the appellant (s).
Ms. Tanisha Peshawaria, DAG, Haryana.
***
SANJEEV PRAKASH SHARMA, J. (Oral)
1. For orders see the judgment passed on the even date in
LPA-592-2022 (O&M) titled as "Neeraj Bhardwaj Alias Neeraj V/s. State of
Haryana and Others."
2. All pending applications filed in this case shall stand disposed of
accordingly.
[SANJEEV PRAKASH SHARMA] JUDGE
April 22, 2024 [SUDEEPTI SHARMA] Ess Kay JUDGE
Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No
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