Harjit Kaur vs State Of Haryana And Others
2024 Latest Caselaw 8474 P&H

Punjab-Haryana High Court

Harjit Kaur vs State Of Haryana And Others on 22 April, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                        Neutral Citation No:=2024:PHHC:057632-DB
                                                            {2024:PHHC:057632-DB}

106-10
      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                                        LPA-272-2021 (O&M)
                                                        in CWP-17152-2020
                                                        Date of decision:22.04.2024

HARJIT KAUR                                                        ...... Appellant(s)
                                                         V/S
STATE OF HARYANA AND OTHERS                                        ......Respondents

CORAM:           HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
                 HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:         Mr.Suresh Kumar Kaushik, Advocate
                 for the appellant (s).

                 Ms. Tanisha Peshawaria, DAG, Haryana.
         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. For orders see the judgment passed on the even date in

LPA-592-2022 (O&M) titled as "Neeraj Bhardwaj Alias Neeraj V/s. State of

Haryana and Others."

2. All pending applications filed in this case shall stand disposed of

accordingly.

[SANJEEV PRAKASH SHARMA] JUDGE

April 22, 2024 [SUDEEPTI SHARMA] Ess Kay JUDGE

Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No

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