Shashi Gupta vs State Of Punjab And Others
2024 Latest Caselaw 8470 P&H

Punjab-Haryana High Court

Shashi Gupta vs State Of Punjab And Others on 22 April, 2024

                                                                           2024:PHHC:053512

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

               119                                            CWP-14764-2023 (O&M)
                                                              Date of Decision: 22.04.2024

                Shashi Gupta                                                     ...Petitioner
                                                              VS
               State of Punjab and others                                        ...Respondents

               CORAM : HON'BLE MR. JUSTICE AMAN CHAUDHARY

               Present:              Mr. Parveen Kumar Garg, Advocate for the applicant-petitioner.

                                     Mr. Amarpreet Singh Bains, AAG, Punjab.
                                           ****
               AMAN CHAUDHARY, J (Oral)

CM-6351-CWP-2024 Prayer in the present application is for withdrawal of the main

petition.

For the reasons mentioned in the application, the same is allowed

and the main case is taken up on Board today itself.

CWP-14764-2023

1. Learned counsel for the petitioner prays for withdrawal of the

present petition.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 22.04.2024 Hemant Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

integrity of this order/judgment