Vikram vs Gurmeet Singh
2024 Latest Caselaw 8465 P&H

Punjab-Haryana High Court

Vikram vs Gurmeet Singh on 22 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:054121
                            131
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         CR-2390-2024 (O&M)
                                                                         Date of decision : 22.04.2024


                            Vikram                                                        ... Petitioner(s)

                                                               Versus

                            Gurmeet Singh                                               ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. Sahej Mahajan, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. After arguing for sometime, learned counsel for the petitioner

seeks permission to withdraw the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            22.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.