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Rashid Iqbal And Others vs State Of Punjab And Another
2024 Latest Caselaw 8461 P&H

Citation : 2024 Latest Caselaw 8461 P&H
Judgement Date : 22 April, 2024

Punjab-Haryana High Court

Rashid Iqbal And Others vs State Of Punjab And Another on 22 April, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:054010



                                                            2024:PHHC:054010

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
295-2
                                                   CRM-M-65381-2023
                                            Date of decision: 22.04.2024

Rashid Iqbal and others                                         .....Petitioners

                                  Versus

State of Punjab and another                                   .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Saqib Ali Khan, Advocate
             for the petitioners.

             Mr. Navdeep Singh, DAG, Punjab.

             Mr. Mahipal S. Yadav, Advocate
             for respondent No.2.
                                  ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

53975-2023 titled as 'Mehmood Ahmed @ Mahmood Ahmod and

others Vs. State of Punjab and another'.



22.04.2024                            (MANJARI NEHRU KAUL)
Vinay                                        JUDGE
             Whether speaking/reasoned :    Yes/No
             Whether reportable         :   Yes/No




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