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M/S Ram Nath Dhir And Sons And Others vs State Of Punjab And Others
2024 Latest Caselaw 8459 P&H

Citation : 2024 Latest Caselaw 8459 P&H
Judgement Date : 22 April, 2024

Punjab-Haryana High Court

M/S Ram Nath Dhir And Sons And Others vs State Of Punjab And Others on 22 April, 2024

                                        Neutral Citation No:=2024:PHHC:054033



                                        2024:PHHC:054033
       IN THE HIGH COURT OF PUNJAB & HARYANA
                         AT CHANDIGARH
204                               CWP-21428-2023
                                  Date of decision: 22.04.2024

M/S RAM NATH DHIR AND SONS AND OTHERS                       ....PETITIONERS
                                 Vs.
STATE OF PUNJAB AND OTHERS                                  ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:      Mr. Shiv Kumar, Advocate and
              Mr. Lovedev Singh, Advocate
              for the petitioner.

              Mr. Aman Dhir, DAG, Punjab.

              Mr. Ravi Kamal Gupta, Advocate
              for respondent Nos. 3, 8 and 9.

              Mr. T.S. Sidhu, Advocate
              for respondent Nos. 5 and 10.

              Mr. B.S. Dhatta, Advocate
              for respondent No.6.

       Mr. Sukhpal Singh, Advocate
       for respondent Nos. 7 and 12.
              ****
JAGMOHAN BANSAL, J (ORAL)

1. Learned counsel for the parties are ad idem that issue involved in the

present petition stands adjudicated by this Court in CWP-10353-2021. They further

concede that Intra Court appeal filed against said judgment stands dismissed. Food

Corporation of India has filed SLP before Hon'ble Supreme Court, however, there

is no stay.

2. In the wake of statement of both sides, the present stands disposed of

in terms of judgment dated 12.07.2023 passed by this Court in CWP-10353-2021

titled as 'Rama Krishna Rice and General Mills through its Partner Narinder Kumar

Nayyar and others'.



22.04.2024                                 [JAGMOHAN BANSAL]
manoj                                          JUDGE
                    Whether speaking/reasoned  Yes/No
                    Whether reportable         Yes/No

                                       1 of 1

 

 
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