Des Raj vs State Of Punjab And Others
2024 Latest Caselaw 8458 P&H

Punjab-Haryana High Court

Des Raj vs State Of Punjab And Others on 22 April, 2024

                                                                                        2024:PHHC:053847

              119

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH
                                                             CWP-8763-2024
                                                             Date of Decision: 22.04.2024

              DES RAJ                                                               ...Petitioner
                                      Versus
              STATE OF PUNJAB AND OTHERS                                           ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Kehar Singh Hissowal, Advocate for the petitioner.

                                       Mr. Aman Dhir, DAG, Punjab
                                            *****

              JAGMOHAN BANSAL, J. (Oral)

1. The petitioner through instant petition under Article 226/227 of

Constitution of India is seeking direction to respondents to consider his

representation dated 19.03.2024 (Annexure P-6).

2. The petitioner claims that he has retired on 31.03.2019 as Head

Constable and his juniors in 2020 w.e.f. 2016 have been promoted.

3. Mr. Aman Dhir, DAG, Punjab who on advance notice is

present, assures the Court that the representation of the petitioner shall be

disposed of, in accordance with law within eight weeks from today.

4. Mr. Kehar Singh Hissowal, Advocate agrees with the aforesaid

arrangement.

5. In view of statement of both sides, the petition stands disposed

of.

                                                                      (JAGMOHAN BANSAL)
              22.04.2024                                                   JUDGE
              himanshu

                                       Whether speaking/reasoned      Yes/No
                                       Whether reportable             Yes/No

authenticity of this order/judgment.