Shyobai vs Union Of India And Others
2024 Latest Caselaw 8457 P&H

Punjab-Haryana High Court

Shyobai vs Union Of India And Others on 22 April, 2024

                                                                                        2024:PHHC:053744

              121

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                      CWP-8774-2024
                                                                      Date of Decision: 22.04.2024


              SHYOBAI                                                                ...Petitioner
                                      Versus
              UNION OF INDIA AND OTHERS                                              ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Chanderhas Yadav, Advocate
                                       for the petitioner.

                                       Ms. Bhavana Datta, Senior Panel Counsel
                                       for the respondents.

                                               *****

              JAGMOHAN BANSAL, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to avail remedies as permissible by law.

2. Dismissed as withdrawn with aforesaid liberty.

                                                                      (JAGMOHAN BANSAL)
              22.04.2024                                                   JUDGE
              himanshu

                                       Whether speaking/reasoned            Yes/No

                                       Whether reportable                   Yes/No

authenticity of this order/judgment.