M/S Adonis Textiles Pvt. Ltd And Another vs Idbi Bank Limited And Others
2024 Latest Caselaw 8453 P&H

Punjab-Haryana High Court

M/S Adonis Textiles Pvt. Ltd And Another vs Idbi Bank Limited And Others on 22 April, 2024

Author: Lisa Gill

Bench: Lisa Gill

                                   Neutral Citation No:=2024:PHHC:059404-DB




222-a        IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                        RA-CW-249-2021 in
                                        CWP-14689-2021
                                        Date of Decision: April 22, 2024


M/S ADONIS TEXTILES PVT. LTD AND ANOTHER
                                                                 ..... Petitioners

                          Versus


IDBI BANK LIMITED AND OTHERS                                     ..... Respondents


CORAM:- HON'BLE MRS. JUSTICE LISA GILL
        HON'BLE MS. JUSTICE AMARJOT BHATTI


Present:     Mr. Ashwani Talwar, Advocate for the applicant/petitioners.

             Mr. Sukhdeep Parmar, Senior DAG, Haryana.


                                ****
LISA GILL, J.

1. Prayer in this application is for review of order dated 16.08.2021

whereby this writ petition was dismissed. It is averred in the application that

applicant-petitioners had relied upon judgment of Division Bench of this Court

in Anu Bhalla versus District Magistrate, Pathankot 2021 AIR (Punjab) 1,

but the same was misinterpreted by Division Bench calling for review of

decision dated 16.08.2021.

2. Having heard learned counsel for parties and perusing order dated

16.08.2021 as well as file, we do not find any ground for review thereof.

3. Apart from fact that there is no misinterpretation of said decision,

it is undeniable that said decision does not hold good any longer in

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Neutral Citation No:=2024:PHHC:059404-DB

RA-CW-249-2021 in

view of judgment of Hon'ble Supreme Court in State Bank of India Vs.

Arvindra Electronics Pvt. Ltd., 2023(1) SCC 540.

4. Review application is, accordingly, dismissed.

5. Copy of this order be placed on the file of CWP-37177-2019.

                                                    (LISA GILL)
                                                      JUDGE




                                                (AMARJOT BHATTI)
April 22, 2024                                     JUDGE
Rts

Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

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