Ramesh Chand Aggarwal vs Ramson Builder Ltd And Others
2024 Latest Caselaw 8420 P&H

Punjab-Haryana High Court

Ramesh Chand Aggarwal vs Ramson Builder Ltd And Others on 22 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:054281

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        135                                           CR No.2399 of 2024 (O&M)
                                                                      Date of Decision : 22.04.2024


                        Ramesh Chand Aggarwal                                              ....Petitioner

                                                           VERSUS

                        Ramson Builder Ltd. and Others                                  ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr.V.P. Sangwan, Advocate for the petitioner.


                        ALKA SARIN, J. (Oral)

1. The present revision petition has been filed for directing the Trial Court to decide the application filed by the petitioner herein under Order XXXIX Rules 1 and 2 of the Code of Civil Procedure, 1908.

2. As per e-Court website of the District Court Bhiwani, the matter is now fixed for 23.04.2024 for arguments on the interim application under Order XXXIX Rules 1 and 2 CPC. As per learned counsel for the petitioner, written statement and the reply to the application under Order XXXIX Rules 1 and 2 CPC already stand filed. In view thereof, there would be no impediment in deciding the application for interim injunction. The matter is already fixed on 23.04.2024 and this Court is sanguine that the Trial Court shall hear the application on the date fixed.

3. Disposed off in the above terms. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 22.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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