Ashok Kumar vs Sheela Devi
2024 Latest Caselaw 8417 P&H

Citation : 2024 Latest Caselaw 8417 P&H
Judgement Date : 22 April, 2024

Punjab-Haryana High Court

Ashok Kumar vs Sheela Devi on 22 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                              2024:PHHC:054292

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH
                     206
                                                                         RSA-780-1995 (O&M)
                                                                     Date of decision : 22.04.2024

                     Ashok Kumar                                                   ... Appellant(s)

                                                        Versus

                     Sheela Devi and Others                                       ...Respondent(s)

                     CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                     Present :     None.

                     ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1995. Vide order dated 18.12.2023 notices were issued to the parties. As per the service report, sole appellant as well as respondent No.1 were not found residing at the given addresses. Respondents No.2 to 4 represented through respondent No.1. This is the only address of the appellant which was given in the memo of parties and in the judgments and decrees passed by the Trial Court and the First Appellate Court. No one has put in appearance on behalf of the appellant. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.




                     22.04.2024                                             (ALKA SARIN)
                     Ankur                                                     JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO