Dr. Miss Malti Batra vs State Of Punjab And Ors
2024 Latest Caselaw 8343 P&H

Punjab-Haryana High Court

Dr. Miss Malti Batra vs State Of Punjab And Ors on 20 April, 2024

                                                             2024:PHHC:053269
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
               211
                                                                        CWP-1381-2009 (O&M)
                                                                        Date of decision: 20.04.2024

               Dr. Miss Malti Batra                                                 ...Petitioner
                                                     Versus

               State of Punjab and others                                          ...Respondents

               CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                  *****

Present : None for the petitioner.

Mr. Swapan Shorey, DAG, Punjab.

***** AMAN CHAUDHARY. J (Oral)

1. As per office report, notice issued to the petitioner vide order

dated 29.11.2023 has been received back unserved with report that she has

died.

2. Dismissed for non-prosecution.

(AMAN CHAUDHARY) JUDGE 20.04.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment