Laxmi And Ors vs Rohtash Kumar And Ors
2024 Latest Caselaw 8340 P&H

Punjab-Haryana High Court

Laxmi And Ors vs Rohtash Kumar And Ors on 20 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:053368
                            231
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                       FAO-2393-2020 (O&M)
                                                                       Date of decision : 20.04.2024


                            Laxmi & Ors.                                                ... Appellant(s)

                                                              Versus

                            Rohtash Kumar & Ors.                                      ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. Ashok Malhotra, Advocate for the appellants.

                                        Mr. Pankaj Mohan Kansal, Advocate for respondent No.3
                                        (through hybrid mode).


                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellants seeks permission to

withdraw the present appeal inasmuch as the appellants had also filed FAO-

876-2019 which stands allowed separately. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            20.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.