Satya Pal And Others vs State Of Haryana And Others
2024 Latest Caselaw 8325 P&H

Punjab-Haryana High Court

Satya Pal And Others vs State Of Haryana And Others on 20 April, 2024

                                     Neutral Citation No:=2024:PHHC:053120



CWP No.8710 of 2024                          -1-                  2024:PHHC:053120

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH
112
                                         *****

CWP No.8710 of 2024 Date of Decision : 20.4.2024

Satya Pal and others ..... Petitioners versus State of Haryana and another ..... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

Present: Mr. Umesh Narang, Advocate, for the petitioners

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TRIBHUVAN DAHIYA J. (ORAL):

The prayer in the petition, inter alia, is to issue a writ of

mandamus directing the respondents to consider the petitioners' case for

grant of one increment which became due on First January or First July,

as the case may be.

2. Learned counsel for the petitioners submits that grievance

raised herein is pending for appropriate decision before the respondents.

At this stage, the petitioners will be satisfied in case the respondents are

directed to decide the pending legal notice dated 22.2.2024 (Annexure P-

5) issued by the petitioners in a specified period.

3. Notice of motion.

4. Ms. Tanushree Gupta, DAG, Haryana, appearing on advance

notice, contends that the issue stands settled by the Supreme Court by

judgment passed in Director (Admn. and HR) KPTCL and others v. C.P.

Mundinamani and others, 2023 SCC online SC 401, and the pending legal

notice will be decided in terms thereof by the second respondent/Director,

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Neutral Citation No:=2024:PHHC:053120

CWP No.8710 of 2024 -2- 2024:PHHC:053120

Elementary Education, within three months.

5. In view of the statement made by learned State counsel, learned

counsel for the petitioners has no objection to the petition being disposed

of in terms thereof.

6. Ordered accordingly.

(TRIBHUVAN DAHIYA) JUDGE 20.4.2024 Ashwani

Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

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