Jabanjit Singh @ Joban vs State Of Punjab And Others
2024 Latest Caselaw 8292 P&H

Punjab-Haryana High Court

Jabanjit Singh @ Joban vs State Of Punjab And Others on 19 April, 2024

                                            Neutral Citation No:=2024:PHHC:052686




238-2                                                      2024:PHHC:052686

          IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH

                                               CRM-M-12707-2024
                                               Date of decision: 19.04.2024


JOBANJIT SINGH@ JOBAN                                            ....Petitioners.

                               Versus

STATE OF PUNJAB AND OTHERS                                       ....Respondents.


CORAM:- HON'BLE MR. JUSTICE SANJIV BERRY

Present:-       Mr. Amit Arora, Advocate for the petitioner.

                Mr. Adesh Pal Singh, AAG, Punjab.

                Ms. Muskan, Advocate for respondents No.2 and 3.

                               *****

SANJIV BERRY, J.(ORAL)

For detailed order, see judgment of even date passed in

CRM-M-56372-2022, titled 'Jagtar Singh and others Versus State of

Punjab and others'.

(SANJIV BERRY) JUDGE

19.04.2024 kanika

i) Whether speaking/reasoned? Yes/No

ii) Whether reportable? Yes/No

1 of 1