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Naib Tehsildar/A.C.Ii Grade Nissing ... vs Harbans Singh
2024 Latest Caselaw 8287 P&H

Citation : 2024 Latest Caselaw 8287 P&H
Judgement Date : 19 April, 2024

Punjab-Haryana High Court

Naib Tehsildar/A.C.Ii Grade Nissing ... vs Harbans Singh on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:052923

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        206-1                                       RSA No.2378 of 1995 (O&M)
                                                                    Date of Decision : 19.04.2024


                        Naib Tehsildar/A.C. IInd Grade, Nissing & Anr.                 ....Appellants

                                                         VERSUS

                        Harbans Singh (deceased) through LRs                         ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Narinder Singh Behgal, AAG Haryana
                                     for the appellants.

                                     Mr. A.S. Virk, Advocate for the respondent.


                        ALKA SARIN, J. (Oral)

1. For orders, see judgment of even date passed in RSA No.2232

of 1995 [Naib Tehsildar/A.C. IInd Grade, Nissing & Anr. vs. Harbans

Singh (deceased) through LRs].

( ALKA SARIN ) 19.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment

 
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