Bimla Devi & Anr vs Ombir And Ors
2024 Latest Caselaw 8286 P&H

Punjab-Haryana High Court

Bimla Devi & Anr vs Ombir And Ors on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:052952
                            266-2
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                      FAO-6426-2018 (O&M)
                                                                      Date of decision : 19.04.2024

                            Bimla Devi & Anr                                             ... Appellant(s)

                                                             Versus

                            Ombir & Ors.                                             ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. Yogesh Gupta, Advocate for the appellants.

                                        Mr. Sanjeev K. Arora, Advocate for respondent No.3.



                            ALKA SARIN, J. (ORAL)

For orders see judgment of even date passed in FAO No.5166

of 2018 titled as Cholamandlam MS General Insurance Co. Ltd Vs.

Ombir & Ors..

                            19.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.