Avtar Singh (Since Deceased) Thr His Lr ... vs Inderjeet Singh
2024 Latest Caselaw 8285 P&H

Punjab-Haryana High Court

Avtar Singh (Since Deceased) Thr His Lr ... vs Inderjeet Singh on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:052948

                            220-2
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                       CR-7297-2016 (O&M)
                                                                       Date of decision : 19.04.2024


                            Avtar Singh (since deceased) through his LR Harjinder      ... Petitioner(s)
                            Kaur
                                                            Versus

                            Inderjeet Singh                                          ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. Mudit Gosain, Advocate for
                                        Mr. Ashish Aggarwal, Advocate for the petitioner.

                                        Mr. Dheeraj Mahajan, Advocate for the respondent.



                            ALKA SARIN, J. (ORAL)

For orders see judgment of even date passed in CR-6277-2015

titled as "Inderjit Singh Vs. Avtar Singh through his alleged wife

Harjinder Kaur".

                            19.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.