Kashmir Chand Etc vs Punjab Financial Corporation Etc
2024 Latest Caselaw 8245 P&H

Punjab-Haryana High Court

Kashmir Chand Etc vs Punjab Financial Corporation Etc on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:052943

                            124
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-2491-1993 (O&M)
                                                                          Date of decision : 19.04.2024


                            Kashmir Chand                                                  ... Appellant(s)
                                                               Versus
                            The Punjab Financial Corporation and Others                  ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None for the appellant.

                                         Mr. B.S. Bali, Addl. AG Punjab for respondent No.1.

                                         Mr. Lal Singh Sandhu, Advocate for respondent Nos.2 and 3.

                                         Ms. Swati Verma, Advocate for respondent No.4.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 29.11.2023 notices were issued to the parties. As per the office report, the sole appellant is stated to have died. No one has come forward to get themselves impleaded as legal representatives of the appellant nor any counsel has put in appearance on their behalf. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

                            19.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.