Bank Of India vs M/S Rangi Agro Service Centre, ...
2024 Latest Caselaw 8244 P&H

Punjab-Haryana High Court

Bank Of India vs M/S Rangi Agro Service Centre, ... on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:052945
                            203
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-1768-1995 (O&M)
                                                                          Date of decision : 19.04.2024

                            Bank of India                                                   ... Appellant(s)
                                                                Versus
                            M/s Rangi Agro Service Centre & Ors.                          ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None for the appellant.

                                         Mr. H.S. Sandhu, Advocate for respondent Nos.4 to 6.

                                         Respondent Nos.3 and 7 already proceeded against ex parte
                                         vide order dated 27.11.1995.


                            ALKA SARIN, J. (ORAL)

1. Vide order dated 22.11.2023 notices were issued to the

appellant and respondent Nos.1, 2, 4 to 6 and 8. As per the office report, the

sole appellant stands duly served. Respondent Nos.1, 2 and 8 are stated to

have died. No one has put in appearance on behalf of the appellant despite

service. It appears that the appellant is not interested in pursuing the present

appeal. In view thereof, this Court is left with no other option but to dismiss

the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            19.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.