(O&M)Bipanjit Singh Others vs Harbans Kaur & Others
2024 Latest Caselaw 8243 P&H

Punjab-Haryana High Court

(O&M)Bipanjit Singh Others vs Harbans Kaur & Others on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:052924

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        207                                           RSA No.1765 of 1996
                                                                      Date of Decision : 19.04.2024


                        Bipanjit Singh and Another                                       ....Appellants

                                                          VERSUS

                        Harbans Kaur and Others                                        ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    None for the appellants.

                                     Mr. Balvir Singh Bali, Addl. AG Punjab

                        ALKA SARIN, J. (Oral)

1. Vide order dated 22.11.2023 fresh notices were issued to the appellants as well as the respondents as the counsel for the appellants had stated that they are no longer in touch with the parties. As per office report, the appellant Nos.1 and 2 are stated to be not residing at the given address. Respondent Nos.1 and 7 are reported to have died. There is no other address of appellant Nos.1 and 2 available except for the one as mentioned in the memo of parties as well as in the judgments of the Courts.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 19.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment