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Jagjit Kaur vs Rajinder Singh & Ors
2024 Latest Caselaw 8241 P&H

Citation : 2024 Latest Caselaw 8241 P&H
Judgement Date : 19 April, 2024

Punjab-Haryana High Court

Jagjit Kaur vs Rajinder Singh & Ors on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:052928

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        215                                           RSA No.1864 of 1997
                                                                      Date of Decision : 19.04.2024

                        Jagjit Kaur                                                      ....Appellants

                                                           VERSUS

                        Rajinder Singh (deceased) through LRs and Others               ....Respondents

                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :     None for the appellant

                                      Ms. Farheen Bajwa, Advocate for
                                      Mr. Harsh Aggarwal, Advocate for respondent No.1.

                                      None for respondent Nos.2 to 4, 8 to 20, 22 and 23.

                                      Service of respondent Nos.5 to 7 and 21 dispensed with.


                        ALKA SARIN, J. (Oral)

1. Vide order dated 13.12.2023 fresh notices were issued to the parties. As per office report, the sole appellant is stated to have died. None has come forward to be impleaded as legal representative of the appellant. Even none has put in appearance on behalf of the appellant.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 19.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment

 
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