Edelweiss General Insurance Company ... vs Joni Singh And Ors
2024 Latest Caselaw 8238 P&H

Punjab-Haryana High Court

Edelweiss General Insurance Company ... vs Joni Singh And Ors on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:052942
                            111
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         FAO-1797-2023 (O&M)
                                                                         Date of decision : 19.04.2024
                            Edelweiss General Insurance Company Ltd.                      ... Appellant(s)
                                                               Versus
                            Joni Singh & Ors.                                           ... Respondent(s)

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    Mr. Sarthak Gupta, Advocate for
                                         Mr. Ankur Gupta, Advocate for the appellant.

                            ALKA SARIN, J. (ORAL)

CM-6536-CII-2024

1. This is an application for withdrawal of the main appeal.

2. In the main appeal the respondents have not put in appearance till date and hence no notice would be necessary as the present application is for simpliciter withdrawal of the main appeal.

3. For the reasons stated in the application, the same is allowed. With the consent of learned counsel for the applicant-appellant, the main case (FAO-1797-2023) is taken on Board today itself.

MAIN CASE

4. Learned counsel for the appellant seeks permission to withdraw the present appeal. Permitted to do so.

5. Dismissed as withdrawn. Pending applications, if any, also stand disposed off.

                            19.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.