Iqbal Singh vs State Of Punjab And Anr
2024 Latest Caselaw 8236 P&H

Punjab-Haryana High Court

Iqbal Singh vs State Of Punjab And Anr on 19 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:052934

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        226-1                                         RSA No.3405 of 1998 (O&M)
                                                                      Date of Decision : 19.04.2024

                        Iqbal Singh                                                       ....Appellant

                                                           VERSUS

                        State of Punjab and Another                                    ....Respondents

                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :     None for the appellant.

                                      Mr. Balvir Singh Bali, Addl. AG Punjab for respondent No.1.

                                      Mr. Dushyant Rana, Advocate for
                                      Mr. A.K. Takkar, Advocate for respondent No.2.

                        ALKA SARIN, J. (Oral)

1. Vide order dated 05.03.2024 fresh notice was issued to the appellant. As per office report, notice issued to the appellant has been received back unserved with the report that the address of the appellant through attorney could not be traced out as there were two blocks and even after enquiry whereabouts of the appellant through attorney could not be traced. This is the only address of the appellant available in the memo of parties as well as in the judgments of the Courts.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 19.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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