Anita @ Neeta And Ors vs State Of Punjab Thru Its Secretary ...
2024 Latest Caselaw 8167 P&H

Citation : 2024 Latest Caselaw 8167 P&H
Judgement Date : 18 April, 2024

Punjab-Haryana High Court

Anita @ Neeta And Ors vs State Of Punjab Thru Its Secretary ... on 18 April, 2024

                                     Neutral Citation No:=2024:PHHC:052129



                                                               2024:PHHC:052129
           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

208                                                            CWP-26373-2018
                                                     Date of Decision: 18.04.2024

ANITA @ NEETA AND ORS
                                                                     ... Petitioners
                                     VERSUS
THE STATE OF PUNJAB AND OTHERS
                                                                   ... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
                                    ****
Present:      Mr. Ashwani Arora, Advocate for the petitioners.
              Mr. Vipin Pal Yadav, Addl. A.G., Punjab.
              Mr. Vaibhav Narang, Advocate for respondent No.2.
              Mr. Alankar Narula, Advocate for respondents No.3 and 4.
                                     ****
VINOD S. BHARDWAJ, J. (ORAL)

Prayer in the present petition is for directing the respondents for payment of compensation to the petitioners towards death of Mr. Jittu @ Jeetu who died due to the sole negligence of the respondents.

Learned counsel for the petitioner fairly concedes that the present case is squarely covered by the order/judgment dated 15.12.2023 passed by this Court in CWP-11626-2023 titled as 'Paramjeet Singh Versus Punjab State Power Corporation Ltd. & Another'.

Disposed of in terms of order/judgment dated 15.12.2023 (supra).





                                                     (VINOD S. BHARDWAJ)
APRIL 18, 2024                                             JUDGE
rajender


                    Whether speaking/reasoned         : Yes/No
                    Whether reportable                : Yes/No




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