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Nirmala Sihag & Anr vs State Of Haryana & Ors
2024 Latest Caselaw 8161 P&H

Citation : 2024 Latest Caselaw 8161 P&H
Judgement Date : 18 April, 2024

Punjab-Haryana High Court

Nirmala Sihag & Anr vs State Of Haryana & Ors on 18 April, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Lalit Batra

                                     Neutral Citation No:=2024:PHHC:053357-DB


                                                              2024:PHHC:053357-DB


        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH.

                                                     CWP-27924-2018
                                                     Reserved on: 20.03.2024
                                                     Pronounced on: 18.04.2024

NIRMALA SIHAG AND ANR.                                                .....Petitioners

                                            Versus

STATE OF HARYANA AND OTHERS                                          ....Respondents


CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE LALIT BATRA

Argued by: Mr. Adarsh Jain, Advocate
           for the petitioner(s).

                Mr. Ankur Mittal, Addl. A.G., Haryana with
                Mr. P.P.Chahar, Sr. DAG, Haryana.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

5939-2018 titled as BALBIR SINGH AND OTHERS Versus STATE

OF HARYANA AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) 18.04.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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