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Chd Developers Ltd vs State Of Haryana And Ors
2024 Latest Caselaw 8160 P&H

Citation : 2024 Latest Caselaw 8160 P&H
Judgement Date : 18 April, 2024

Punjab-Haryana High Court

Chd Developers Ltd vs State Of Haryana And Ors on 18 April, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Lalit Batra

                                     Neutral Citation No:=2024:PHHC:053401-DB


                                                            2024:PHHC:053401-DB

        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH.

                                                     RA-CW-188-2020 (O & M)
                                                     in CWP-29546-2018
                                                     Reserved on: 13.03.2024
                                                     Pronounced on: 18.04.2024

CHD DEVELOPERS LTD.                                                    .....Petitioner

                                            Versus

STATE OF HARYANA AND OTHERS                                          ....Respondents


CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE LALIT BATRA

Argued by: Mr. Ankur Mittal, Addl. A.G., Haryana with
           Mr. Saurabh Mago, DAG, Haryana.

                Non-applicants/petitioner(s) proceeded against ex-parte
                vide order dated 13.03.2024.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in RA-CW-

184-2020 in CWP-29545-2018 titled as EMPIRE REAL TECH

PRIVATE LTD. Versus STATE OF HARYANA AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) 18.04.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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