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Sewak Singh vs State Of Punjab And Others
2024 Latest Caselaw 8159 P&H

Citation : 2024 Latest Caselaw 8159 P&H
Judgement Date : 18 April, 2024

Punjab-Haryana High Court

Sewak Singh vs State Of Punjab And Others on 18 April, 2024

                                    Neutral Citation No:=2024:PHHC:052045



                                   2024:PHHC:052045
            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
                              ****
258                                 CRM-M-2069-2020
                                    Date of Decision:18.04.2024

SEWAK SINGH                                      .....Petitioner

Vs.
STATE OF PUNJAB AND OTHERS                       .....Respondents
CORAM:- HON'BLE MR. JUSTICE DEEPAK GUPTA
Present:-     Ms. Malika, Advocate with
              Mr. Gagan Pradeep Singh, Advocate
              for the petitioner.
              Mr. Baljinder Singh, DAG, Punjab.

        ****s
DEEPAK GUPTA, J.(ORAL)

By way of this petition prayer was made by the petitioner to provide him security/security cover as he is the main prosecution witness in case FIR No.79 dated 04.11.2015, registered at Police Station Smalsar under Sections 295-A and 295 IPC.

It was informed on the last date of hearing by the learned State counsel that petitioner has already been provided necessary security and even the armed license has been granted to him.

As per the status report dated 18.10.2023 filed by the respondent-State, trial of the case FIR No.79 dated 04.11.2015 registered at Police Station Smalsar has already been concluded vide judgment dated 07.07.2022 and the accused Prithvi Singh, Amardeep Singh and Mithu Singh have already been convicted.

In view of the aforesaid facts and circumstances, no further direction is required.

Accordingly, the present petition is disposed of.




                                                       ( DEEPAK GUPTA )
18.04.2024                                                  JUDGE
pry           Whether Speaking/reasoned Yes/No
              Whether Reportable        Yes/No



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