Vaish College Of Engineering Rohtak ... vs Presiding Officer Industrial Tribunal ...
2024 Latest Caselaw 8158 P&H

Punjab-Haryana High Court

Vaish College Of Engineering Rohtak ... vs Presiding Officer Industrial Tribunal ... on 18 April, 2024

                                Neutral Citation No:=2024:PHHC:052849




                                        Neutral Citation No.: 2024:PHHC:052849

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                        CWP-20418-2017 (O&M)
                       Decided on: April 18, 2024
(arising out of the award passed by the Industrial Tribunal-cum-Labour
              Court, Rohtak, in Reference No. 103 of 2015)

Vaish College of Engineering, Rohtak
                                                                   ...Petitioner
                                  Versus
Presiding Officer, Industrial Tribunal-cum-Labour Court, Rohtak, and
another
                                                        ...Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
Presence: Mr. Vijay Kumar Jindal, Senior Advocate, with
          Mr. Lokesh Sharma, Advocate, and
          Mr. Pankaj Gautam, Advocate,
          for the petitioner.

            Mr. Sunil Kumar Nehra, Advocate, and
            Mr. Lalit Rishi, Advocate,
            for respondent No. 2 - workman
                                   -.-

SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if any,

stands disposed of, in terms of detailed observations made in the common

judgment of even date, passed separately in CWP-20416-2017 (O&M),

titled as "Vaish College of Engineering, Rohtak v. Presiding Officer,

Industrial Tribunal-cum-Labour Court, Rohtak and another", and other

connected cases, including present petition.

(SANJAY VASHISTH) JUDGE April 18, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No

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