Sunil Kumar And Another vs Gareesh Kumar And Others
2024 Latest Caselaw 8149 P&H

Punjab-Haryana High Court

Sunil Kumar And Another vs Gareesh Kumar And Others on 18 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:052244

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        118                                              CR No.277 of 2024
                                                                         Date of Decision : 18.04.2024


                        Sunil Kumar and Another                                           ....Petitioners

                                                           VERSUS

                        Gareesh Kumar and Others                                        ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Rakesh Bhatia, Advocate for the petitioners.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition with liberty to avail the remedies as available

in law. Permitted to do so.

2. Dismissed as withdrawn with liberty aforesaid. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 18.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment