Saun Singh vs Joginder Kaur And Others
2024 Latest Caselaw 8148 P&H

Punjab-Haryana High Court

Saun Singh vs Joginder Kaur And Others on 18 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                       2024:PHHC:052213

                            131
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             CR-2284-2024 (O&M)
                                                                             Date of decision : 18.04.2024


                            Saun Singh                                                       ... Petitioner(s)

                                                                Versus

                            Joginder Kaur & Ors.                                           ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Sunny Singla, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to avail his remedies as available in law.

Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                            18.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.