State Bank Of India vs District Magistrate And Ors
2024 Latest Caselaw 8141 P&H

Punjab-Haryana High Court

State Bank Of India vs District Magistrate And Ors on 18 April, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Lalit Batra

                                     Neutral Citation No:=2024:PHHC:052710-DB


                                                            2024:PHHC:052710-DB

                IN THE HIGH COURT OF PUNJAB & HARYANA
                         AT CHANDIGARH.

                                                     CWP-7952-2021
                                                     Reserved on: 21.03.2024
                                                     Pronounced on: 18.04.2024

STATE BANK OF INDIA                                                    .....Petitioner

                                            Versus

DISTRICT MAGISTRATE, LUDHIANA AND ORS. ....Respondents


CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE LALIT BATRA

Argued by: Ms. Madhu Dalal, Advocate
           for the petitioner - Bank.

                Mr. Maninder Singh, Sr. DAG, Punjab.

                Mr. Harsh Chopra, Advocate
                for the private respondents.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

11641-2020 titled as STATE BANK OF INDIA Versus DISTRICT

MAGISTRATE, LUDHIANA AND ORS.

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) 18.04.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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