Pepsu Road Transport Corporation And ... vs Hari Ram
2024 Latest Caselaw 8105 P&H

Punjab-Haryana High Court

Pepsu Road Transport Corporation And ... vs Hari Ram on 18 April, 2024

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                    Neutral Citation No:=2024:PHHC:051620




RSA-4723-2012 (O&M)                                      2024:PHHC:051620
                                       1

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

(218)                                       RSA-4723-2012 (O&M)
                                            Date of Decision : 18.04.2024

Pepsu Road Transport Corporation and another
                                                                 ...Appellants

                                Versus

Hari Ram
                                                                ...Respondent


CORAM:      HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:    Mr. Anupam Singla, Advocate for the appellants.

            None for the respondent.

            ***

Harsimran Singh Sethi J. (Oral)

Learned counsel for the appellants submits that the judgment

of the lower appellate court has already been stayed by this Court while

issuing notice of motion and it is not known whether the legal heirs of the

respondent-plaintiff, who has already died, are interested in pursuing the

present remedy or not, hence, the present appeal may kindly be disposed

of having been not pressed any further with liberty to revive the same in

case, any execution is filed by the legal heirs of the respondent-plaintiff,

who has already died.

Ordered accordingly.

The Executing Court is directed that without there being any

specific order from this Court, no execution petition be entertained.

1 of 2

Neutral Citation No:=2024:PHHC:051620

RSA-4723-2012 (O&M) 2024:PHHC:051620

Pending miscellaneous application, if any, also stands

disposed of.

April 18th, 2024                              (HARSIMRAN SINGH SETHI)
kanchan                                                JUDGE

Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

2 of 2