M/S Omaxe New Chandigarh Developers Pvt ... vs State Of Punjab And Others
2024 Latest Caselaw 8019 P&H

Punjab-Haryana High Court

M/S Omaxe New Chandigarh Developers Pvt ... vs State Of Punjab And Others on 16 April, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur

                                            Neutral Citation No:=2024:PHHC:050876-DB

109                                                                2024:PHHC:050876-DB

                IN THE HIGH COURT OF PUNJAB & HARYANA
                          AT CHANDIGARH.

                                                          CWP-20690-2023
                                                          Date of Decision : 16.04.2024

M/S OMAXE NEW CHANDIGARH DEVELOPERS PVT. LIMITED
                                         .....Petitioner

                                                    Versus

STATE OF PUNJAB AND OTHERS                                                    .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MRS. JUSTICE AMARJOT BHATTI

Present :       Mr. Akshay Bhan, Senior Advocate with
                Mr. Aman Bansal, Advocate and
                Mr. Abdul Sattar, Advocate
                for the petitioner (in both the cases).

                Mr. Amit Kumar Goyal, Addl. A.G., Punjab.

                Mr. Gaurav Chopra, Senior Advocate with
                Ms. Sanjana, Advocate
                for respondent No. 10.

                      ****
SURESHWAR THAKUR, J. (Oral)

For orders, see judgment of even date passed in CWP-31901-

2019 (O & M) titled as M/S OMAXE CHANDIGARH EXTENSION

DEVELOPERS PVT. LIMITED Versus STATE OF PUNJAB AND

OTHERS.

(SURESHWAR THAKUR) JUDGE

(AMARJOT BHATTI ) 16.04.2024 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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