Labh Singh And Anr vs Bhakra Beas Management Board And Ors
2024 Latest Caselaw 8018 P&H

Punjab-Haryana High Court

Labh Singh And Anr vs Bhakra Beas Management Board And Ors on 16 April, 2024

                                                                                          2024:PHHC:050730


              222
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH


                                                                            CWP-2622-2021
                                                                            Date of Decision: 16.04.2024


              LABH SINGH & ANR                                                              ...Petitioners
                                                                   Versus

              BHAKRA BEAS MANAGEMENT BOARD & ORS                                            ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Kanwal Goyal, Advocate and
                                       Ms. Shikha Dahiya, Advocate
                                       for the petitioners.

                                       Mr. Sachin Mittal, Advocate with
                                       Mr. Parth Sharma, Advocate
                                       for the respondents.

                                                *****

              JAGMOHAN BANSAL, J. (Oral)

For orders, see detailed order of even date passed in CWP-

3339-2018 titled as LABH SINGH & ANR BHAKRA BEAS

MANAGEMENT BOARD THROUGH ITS CHAIRMAN & ORS.

(JAGMOHAN BANSAL) 16.04.2024 JUDGE himanshu

Whether speaking/reasoned Yes/No

Whether reportable Yes/No

authenticity of this order/judgment.