Suman Rani & Ors vs Chand Mohammad & Ors
2024 Latest Caselaw 8014 P&H

Punjab-Haryana High Court

Suman Rani & Ors vs Chand Mohammad & Ors on 16 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                 2024:PHHC:051350

                            252-2
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                       FAO-2270-2017 (O&M)
                                                                       Date of decision : 16.04.2024


                            Suman Rani & Ors                                             ... Appellant(s)

                                                             Versus

                            Chand Mohammad & Ors                                      ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. Rajiv Kumar Saini, Advocate for the appellants.

                                        Mr. Sachin Ohri, Advocate for respondent No.3.



                            ALKA SARIN, J. (ORAL)

For orders see judgment of even date passed in FAO No.1213

of 2017 titled as Magma HDI General Insurance Co. Ltd. Vs. Suman &

Ors..

                            16.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.