Jagpal Singh And Others vs Food Corporation Of India And Others
2024 Latest Caselaw 8004 P&H

Punjab-Haryana High Court

Jagpal Singh And Others vs Food Corporation Of India And Others on 16 April, 2024

                                                                                      2024:PHHC:050679

              120
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                            CWP-8348-2024
                                                                            Date of Decision: 16.04.2024


              JAGPAL SINGH & ORS                                                          ...Petitioners
                                                                   Versus

              FOOD CORPORATION OF INDIA & ORS                                             ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Mr. Surinderjit Singh Nahar, Advocate
                                       for the petitioners.

                                       Mr. Sunish Bindlish, Standing Counsel with
                                       Mr. Vinay Kumar, Advocate
                                       For FCI-respondent.

                                               *****

              JAGMOHAN BANSAL, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present petition with liberty to avail remedies as permissible by

law.

2. Dismissed as withdrawn with aforesaid liberty.

                                                                            (JAGMOHAN BANSAL)
              16.04.2024                                                         JUDGE
              himanshu

                                       Whether speaking/reasoned                 Yes/No

                                       Whether reportable                        Yes/No

authenticity of this order/judgment.