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Harbans Kaur vs Parkash Kaur
2024 Latest Caselaw 7977 P&H

Citation : 2024 Latest Caselaw 7977 P&H
Judgement Date : 16 April, 2024

Punjab-Haryana High Court

Harbans Kaur vs Parkash Kaur on 16 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:051342
                            215
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-1459-1996 (O&M)
                                                                          Date of decision : 16.04.2024

                            Harbans Kaur                                                   ... Appellant(s)
                                                               Versus
                            Parkash Kaur                                                 ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    None for the appellant.
                                         Mrs. Manveen Pheruman, Advocate for the respondent.


                            ALKA SARIN, J. (ORAL)

1. Vide order dated 08.12.2023 notices were issued to the parties.

As per the office report, the sole appellant is stated to have died. No one has

come forward to get themselves impleaded as legal representatives of the

appellant nor any counsel has put in appearance on their behalf. In view

thereof, this Court is left with no other option but to dismiss the present

appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.





                            16.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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