Chemali Devi vs Pem Raj
2024 Latest Caselaw 7973 P&H

Punjab-Haryana High Court

Chemali Devi vs Pem Raj on 16 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:051277

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        219                                          RSA No.2654 of 1997
                                                                     Date of Decision : 16.04.2024



                        Chemali Devi and Others                                         ....Appellants

                                                          VERSUS

                        Pem Raj                                                        ....Respondent


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :   None.


                        ALKA SARIN, J. (Oral)

1. Vide order dated 21.12.2023 notice was issued to the parties.

As per office report, appellant Nos.1, 4, 5 and 6 are stated to be residing in

Faridabad. Appellant No.2 is stated to be residing in Pataudi and appellant

No.7 is stated to be residing in Ferozepur Jhirka. Appellant No.3 is stated to

have died. Appellant No.8 stands served, however, none has put in

appearance on his behalf. The sole respondent is stated to be not residing at

the given address. There is no other address of appellant Nos.1, 4, 5, 6 and 7

available except for the address as given in the memo of parties as well as in

the judgments and decrees of the Trial Court and the First Appellate Court.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

integrity of this order/judgment

RSA No.2654 of 1997 -2- 2024:PHHC:051277

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 16.04.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment