Ram Kishan vs Partap And Others
2024 Latest Caselaw 7970 P&H

Punjab-Haryana High Court

Ram Kishan vs Partap And Others on 16 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:051279


                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        223                                            RSA No.3308 of 1998 (O&M)
                                                                       Date of Decision : 16.04.2024


                        Ram Kishan (deceased) through LR                                   ....Appellant

                                                           VERSUS
                        Partap and Others                                              .....Respondents

                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    None for the appellant.
                                     Mr. Malwinder Singh Virk, Advocate for
                                     Mr. Sanjeev Sheoran, Advocate for the respondents.

                        ALKA SARIN, J. (Oral)

1. On 08.02.2024 Ms. Kamaldeep Kaur, Advocate assisting

counsel of Mr. Adarsh Jain, Advocate had put in appearance on behalf of the

appellant and had sought time to file vakalatnama. Today the case has been

called twice, however, none has put in appearance on behalf of the appellant.

It appears that the appellant is not interested in pursuing the present appeal.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

( ALKA SARIN ) 16.04.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment