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The Fatehgarh Co-Op Agricultural ... vs Kapur Singh And Ors
2024 Latest Caselaw 7965 P&H

Citation : 2024 Latest Caselaw 7965 P&H
Judgement Date : 16 April, 2024

Punjab-Haryana High Court

The Fatehgarh Co-Op Agricultural ... vs Kapur Singh And Ors on 16 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:051324
                            201
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-143-1995 (O&M)
                                                                          Date of decision : 16.04.2024

                            The Fatehgarh Cooperative Agricultural Service Society         ... Appellant(s)
                                                                 Versus
                            Kapur Singh & Ors.                                           ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      None for the appellant.
                                           Ms. Pooja Yadav, Advocate for respondent Nos.1 to 3.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 12.02.2024 notice was issued to the appellant.

As per the office report, the appellant stands duly served. However, none has

put in appearance on behalf of the appellant. It appears that the appellant is

not interested in pursuing the present appeal. In view thereof, this Court is

left with no other option but to dismiss the present appeal for non-

prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.





                            16.04.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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