Kamaljeet Singh vs State Of Punjab And Others
2024 Latest Caselaw 7956 P&H

Punjab-Haryana High Court

Kamaljeet Singh vs State Of Punjab And Others on 16 April, 2024

                                                                                      2024:PHHC:050675


              119
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                       CWP-8344-2024
                                                                       Date of Decision: 16.04.2024

              KAMALJEET SINGH                                                          ...Petitioner
                                                             Versus

              STATE OF PUNJAB AND OTHERS                                               ...Respondents

              CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
              Present:-                Ms. Puneet Kaur Sekhon, Advocate and
                                       Mr. J.P. Bains, Advocate for the petitioner.

                                       Mr. Aman Dhir, DAG, Punjab

                                             *****

              JAGMOHAN BANSAL, J. (Oral)

1. The petitioner through instant petition under Article 226/227 of

Constitution of India is seeking setting aside of order dated 09.11.2021

(Annexure P-2) whereby Disciplinary Authority has dismissed him from the

service.

2. Concededly the petitioner filed appeal before the Appellate

Authority which came to be dismissed. The petitioner has further filed

mercy petition before Home Secretary and said petition is still pending.

3. Mr. Aman Dhir, DAG, Punjab who on advance notice notice is

present in the Court, assures the Court that the mercy petition of the

petitioner shall be disposed of, within six weeks from today, in accordance

with law.

authenticity of this order/judgment.

4. In view of the above, the petition stands disposed of.

                                                                         (JAGMOHAN BANSAL)
              16.04.2024                                                      JUDGE
              himanshu

                                       Whether speaking/reasoned              Yes/No

                                       Whether reportable                     Yes/No

authenticity of this order/judgment.