Narinder Singh Dehal vs State Of Haryana And Others
2024 Latest Caselaw 7880 P&H

Punjab-Haryana High Court

Narinder Singh Dehal vs State Of Haryana And Others on 15 April, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                  Neutral Citation No:=2024:PHHC:050548-DB
                                                               2024:PHHC:050548-DB


267
         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                                    CWP-25381-2023 (O&M)
                                                  Date of Decision: 15.04.2024

Narinder Singh Dehal
                                                                    . . . . Petitioner
                                          Vs.
State of Haryana and others
                                                                . . . . Respondents
                                       ****

CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

                                         ****

Present:      Mr. Sandeep Panwar, Advocate
              for the petitioner.

              Ms. Tanisha Peshawaria, DAG, Haryana.

                                         ****

SANJEEV PRAKASH SHARMA, J.(Oral)

For order, see detailed judgment of even date passed in CWP-

8201-2024 titled as Hum Bahadur Versus State of Haryana and others.

(SANJEEV PRAKASH SHARMA) JUDGE

(SUDEEPTI SHARMA) JUDGE 15.04.2024 Mohit goyal

1. Whether speaking/reasoned? Yes/No

2. Whether reportable? Yes/No

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